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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(vi) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(vi)to borrow money for capital investments with prior approval of the State Government and make suitable arrangements for its repayment;