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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(1)(o) in Kashmir and Jammu Universities Act, 1969

(o)to appoint paper setters and examiners for all the examinations held by the University in accordance with the procedure prescribed in the Statutes ;