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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(5)(b) in Rajasthan State Dental Council Rules, 2008

(b)A member who wishes to move any motion not included in the preliminary Agenda Paper or an amendment to any item so included shall give notice thereof to the Registrar not less than 21 clear days before the date fixed for the meeting.