Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 461(3)] [Section 461] [Entire Act]

Union of India - Subsection

Section 461(3)(f) in The Merchant Shipping Act, 1958

(f)sailing vessels registered under any enactment hereby repealed shall be deemed to have been registered under this Act;