Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 319(1)] [Section 319] [Entire Act] State of Punjab - Subsection Section 319(1)(b) in The Punjab Municipal Corporation Act, 1976 (b)give notice of the death to the Commissioner whereupon he shall cause the carcass to be disposed of.