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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Telangana - Subsection

Section 60(4) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(4)[] [The existing sub-sections (2) to (7) of section 60 are renumbered as sub-sections (4) to (9) by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.] Notwithstanding anything in the [Professor Jayashankar Telangana State Agricultural University] [Substituted by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.] Act, 1963 or the statutes made thereunder, the colleges and institutions relating to horticulture and other allied subjects, specifically indicated in the notification, shall, as from the date notified in the [Telangana] [Substituted by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.] Gazette by the Government in this behalf, shall be disaffiliated of that University.