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State of Maharashtra - Section

Section 46 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

46. Academic staff members of University.

- Each academic staff member of the University shall hold the rank of a Professor, Associate Professor, Assistant Professor, Lecturer or Demonstrator or any other prescribed rank in harmony with his qualifications and status in the University, irrespective of the duties of teaching, research or extension education, for the time being allotted to him.