Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 412(1)] [Section 412] [Entire Act]

State of Punjab - Subsection

Section 412(1)(c) in The Punjab Municipal Act, 1999

(c)place special conditions concerning exits to or entry from any street; or