Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(d) in The Maharashtra Regulation of Sugarcane Price (Supplied to Factories) Act, 2013

(d)to recommend ways and means of maintaining healthy relations between occupier of the factory and Sugarcane growers.