Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of Jharkhand - Subsection Section 53(2)(m) in Jharkhand Tourism Development and Registration Act, 2015 (m)the place where prescribed authority shall hold enquiry under this Act and all matters expressly required to be prescribed under this Act.