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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(xiia) in Rajasthan Cinemas (Regulation) Rules, 1959

(xiia)[ [Added vide Notification No. F. 1/7(2) Homes 5/77 dated 28.5.1982, Published in Rajasthan Gazetted Part III B dated 9.9.1982 P. 9.] Lok Chhavi, means cinematograph exhibition arrangements in which the entry charges (excluding entertainment tax) shall not exceed Rupees two".