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[Cites 0, Cited by 0] [Section 410] [Entire Act]

State of Haryana - Subsection

Section 410(o) in Punjab Jail Manual

(o)The Deputy Superintendent shall note in his journal the date and hour at which the parade was held, the time taken by the warders to fall in and arm themselves, the names of any subordinates who were late or absent, and any defects that were noticed.