Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Section 7] [Entire Act] Union of India - Subsection Section 7(b) in The National Investigation Agency Act, 2008 (b)with the previous approval of the Central Government, transfer the case to the State Government for investigation and trial of the offence.
