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[Cites 0, Cited by 3] [Entire Act]

State of Maharashtra - Section

Section 3 in The Maharashtra Cinemas (Regulation) Act, 1953

3. Cinematograph exhibition to be licensed.

- Save as otherwise provided in this Act, no person shall give an exhibition by means of a cinematograph elsewhere than in a place licensed under this Act or otherwise than in compliance with any conditions and restrictions imposed by such licence.