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State of Madhya Pradesh - Section

Section 97 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

97.

No. student shall be permitted to appear at the High School or Higher Secondary School Examination as a private candidate in a year earlier than that in which be would have appeared, if he had continued his studies at recognised institution:[Provided that at least four academic year shall have elapsed since the date of passing VIII Class Examination and the year in which the candidate intends to appear all the Higher Secondary Examination of this Board as a private candidate] [Inserted by Notification No. Mt.-1-52-75, dated 7-2-1975.].