Income Tax Appellate Tribunal - Mumbai
Studio Aesthetic Health & Hospitality ... vs Deputy Commissioner Of Income Tax ... on 14 May, 2019
THE INCOME TAX APPELLATE TRIBUNAL "H" Bench, Mumbai Before Shri Shamim Yahya (AM) & Shri Sandeep Gosain (JM) M.A. No. 463/Mum/2018 arising out of I.T.A. No. 2525/Mum/2015 (Assessment Year 2010-11) M.A. No. 464/Mum/2018 arising out of I.T.A. No. 2525/Mum/2015 (Assessment Year 2011-12) M.A. No. 465/Mum/2018 arising out of C.O. No. 232/Mum/2017 (Assessment Year 2010-11) M.A. No. 466/Mum/2018 arising out of C.O. No. 233/Mum/2017 (Assessment Year 2011-12) M/s. Studio Aesthetique The DCI T Health & Hospitality Pvt. Ltd. V s . Central Circle-1(3) No. 1, Home Worth Room No. 905 7 t h Cross Road, Gulmohar Old CGO Building Colony, JVPD Scheme Annexe Vile Parel West M.K. Road Mumbai-400 056. Mumbai-400 020.
PAN : AANCS6615D
(Appellant) (Respondent)
Assessee by Shri Yogesh Joijode
Department by Shri S.K. Mitra
Date of Hearing 10.5.2019
Date of Pronouncement 14.5.2019
CORRIGENDUM
By way of these Miscellaneous Applications assessee seek rectification of the mistakes apparent from a common order of the Tribunal dated 15.11.2017 in ITA Nos. 2525 & 2526/Mum/2015 & C.O. Nos. 232 & 233/Mum/2017. This corrigendum is being issued to correct the mistakes as under :-
Correct name of the assessee is "Studio Aesthetique Health & Hospitality Pv. Ltd."2
On page No. 4 para 8, second line the correct date is 25.01.2011. Order has been pronounced in the Court on 14.5.2019.
Sd/- Sd/-
(SANDEEP GOSAIN) (SHAMIM YAHYA)
JUDICIAL MEMBER ACCOUNTANT MEMBER
Mumbai; Dated : 14/5/2019
Copy of the Order forwarded to :
1. The Appellant
2. The Respondent
3. The CIT(A)
4. CIT
5. DR, ITAT, Mumbai
6. Guard File.
BY ORDER, //True Copy// (Assistant Registrar) PS ITAT, Mumbai