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Income Tax Appellate Tribunal - Mumbai

Studio Aesthetic Health & Hospitality ... vs Deputy Commissioner Of Income Tax ... on 14 May, 2019

THE INCOME TAX APPELLATE TRIBUNAL "H" Bench, Mumbai Before Shri Shamim Yahya (AM) & Shri Sandeep Gosain (JM) M.A. No. 463/Mum/2018 arising out of I.T.A. No. 2525/Mum/2015 (Assessment Year 2010-11) M.A. No. 464/Mum/2018 arising out of I.T.A. No. 2525/Mum/2015 (Assessment Year 2011-12) M.A. No. 465/Mum/2018 arising out of C.O. No. 232/Mum/2017 (Assessment Year 2010-11) M.A. No. 466/Mum/2018 arising out of C.O. No. 233/Mum/2017 (Assessment Year 2011-12) M/s. Studio Aesthetique The DCI T Health & Hospitality Pvt. Ltd. V s . Central Circle-1(3) No. 1, Home Worth Room No. 905 7 t h Cross Road, Gulmohar Old CGO Building Colony, JVPD Scheme Annexe Vile Parel West M.K. Road Mumbai-400 056. Mumbai-400 020.


          PAN : AANCS6615D
          (Appellant)                             (Respondent)

                  Assessee by               Shri Yogesh Joijode
                  Department by             Shri S.K. Mitra
                  Date of Hearing           10.5.2019
                  Date of Pronouncement     14.5.2019



                                 CORRIGENDUM

By way of these Miscellaneous Applications assessee seek rectification of the mistakes apparent from a common order of the Tribunal dated 15.11.2017 in ITA Nos. 2525 & 2526/Mum/2015 & C.O. Nos. 232 & 233/Mum/2017. This corrigendum is being issued to correct the mistakes as under :-

 Correct name of the assessee is "Studio Aesthetique Health & Hospitality Pv. Ltd."
2
 On page No. 4 para 8, second line the correct date is 25.01.2011. Order has been pronounced in the Court on 14.5.2019.
                         Sd/-                               Sd/-
                   (SANDEEP GOSAIN)                    (SHAMIM YAHYA)
                  JUDICIAL MEMBER                   ACCOUNTANT MEMBER

Mumbai; Dated : 14/5/2019

Copy of the Order forwarded to :
1. The Appellant
2. The Respondent
3. The CIT(A)
4. CIT
5. DR, ITAT, Mumbai
6. Guard File.

BY ORDER, //True Copy// (Assistant Registrar) PS ITAT, Mumbai