Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 48 in The Orissa Veterinary Practitioners Rules, 1976 48. Financial year. - For the purpose of these rules, each year shall be deemed to commence on the 1st day of April and to terminate on 31st day of March of the following year.
