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State of Goa - Section

Section 183 in Goa Prisons Rules, 2006

183. Re-transfer of lunatic prisoner on recovery to prison.

- Where a lunatic prisoner who on his recovery has been re-transferred into a prison from a Mental Hospital, his name shall be entered in Form VI and the period of probation he has to serve, according to the rules, shall be shown in column 14(f) of the Form.