Section 9 in Jammu and Kashmir (IPS) Departmental Examination Rules, 2017
9. J&K Public Services Guarantee Act, 2011.
Paper-VILocal Language (State Language) :(1)Proficiency in writing/reading.(2)Drafting of documents of investigation.(3)Urdu Language test (written paper of normal standard to test the knowledge of the candidate).(4)Oral test in colloquial Kashmiri and dogri language.
