Supreme Court - Daily Orders
Gurmail Singh vs Amarjit Singh (D) on 1 March, 2021
Author: Navin Sinha
Bench: Navin Sinha
ITEM NO.26 Court 12 (Video Conferencing) SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).12138/2019
GURMAIL SINGH Petitioner(s)
VERSUS
AMARJIT SINGH (D) Respondent(s)
(Application for substitution and C/Delay in SLP(C) Nos. 12138 &
12164 of 2019 are to be listed before Hon'ble Court (In Chambers)
IA No. 92229/2019 - APPLICATION FOR SUBSTITUTION
IA No. 92231/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.)
WITH
SLP(C) No.12164/2019 (IV-B)
(IA No.92237/2019 - APPLICATION FOR SUBSTITUTION
IA No.92240/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.)
Date : 01-03-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
[IN CHAMBER]
For Petitioner(s) Mr. Jitesh Malik, Adv.
Mr. Jivesh Malik, Adv.
Ms. Beena, Adv.
Mr. Satish Kumar, AOR
For Respondent(s) Mr. Dinesh Verma, Adv.
Mr. Subhasish Bhowmick, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) Nos.12138 & 12164 of 2019 Learned counsel for the proposed heirs does not oppose the applications for substitution Delay in filing substitution applications is condoned. Applications for substitution are allowed. Cause title be amended accordingly.
Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.03.01 16:54:52 IST Reason: (ARJUN BISHT) (DIPTI KHURANA)
COURT MASTER (SH) COURT MASTER (NSH)