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Supreme Court - Daily Orders

Gurmail Singh vs Amarjit Singh (D) on 1 March, 2021

Author: Navin Sinha

Bench: Navin Sinha

     ITEM NO.26                    Court 12 (Video Conferencing)                  SECTION IV-B
                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS
     Petition(s) for Special Leave to Appeal (C) No(s).12138/2019

     GURMAIL SINGH                                                              Petitioner(s)
                                                        VERSUS

     AMARJIT SINGH (D)                                                          Respondent(s)

     (Application for substitution and C/Delay in SLP(C) Nos. 12138 &
     12164 of 2019 are to be listed before Hon'ble Court (In Chambers)
     IA No. 92229/2019 - APPLICATION FOR SUBSTITUTION
     IA No. 92231/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
     APPLN.)

     WITH
     SLP(C) No.12164/2019 (IV-B)
     (IA No.92237/2019 - APPLICATION FOR SUBSTITUTION
     IA No.92240/2019 - CONDONATION OF DELAY IN FILING                              SUBSTITUTION
     APPLN.)

     Date : 01-03-2021 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE NAVIN SINHA
                                               [IN CHAMBER]

     For Petitioner(s)                  Mr.   Jitesh   Malik, Adv.
                                        Mr.   Jivesh   Malik, Adv.
                                        Ms.   Beena,   Adv.
                                        Mr.   Satish   Kumar, AOR

     For Respondent(s)                  Mr. Dinesh Verma, Adv.
                                        Mr. Subhasish Bhowmick, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

SLP(C) Nos.12138 & 12164 of 2019 Learned counsel for the proposed heirs does not oppose the applications for substitution Delay in filing substitution applications is condoned. Applications for substitution are allowed. Cause title be amended accordingly.

Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.03.01 16:54:52 IST Reason:
     (ARJUN BISHT)                                                        (DIPTI KHURANA)
     COURT MASTER (SH)                                                   COURT MASTER (NSH)