Bombay High Court
Gurunath Tukaram Bhagat And Ors vs The Deputy Collector, Land Acquisition ... on 29 August, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION CONTEMPT PETITION (ST) NO. 19323 OF 2018 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's order Registrar's orders CORAM : V. R. Kachare REGISTRAR (JUDL-II) Date : 29/08/2018 None present Three weeks time is granted to remove office objections.
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Sumit Ramesh Digitally signed by Sumit Ramesh Karnik REGISTRAR (JUDL-II) Karnik Date: 2018.09.01 16:33:35 +0530