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Andhra Pradesh High Court - Amravati

Dr. Subramanian Swamy, vs State Of Andhra Pradesh, on 16 June, 2021

Bench: Arup Kumar Goswami, Ninala Jayasurya

HIGH COURT OF ANDHRA PRADESH : AMARAVATI MAIN CASE: W.P (PIL) No.70 of 2021 PROCEEDINGS SHEET Sl. DATE ORDER OFFICE NOTE No.

2. 16.06.2021 (Taken up through video conferencing) Prayer is made by Mr. Satya Sabharwal (petitioner No.2-in-person) for adjournment of the case on the ground that petitioner No.1 is in hospital. He also submits that petitioner No.1-in-person would argue the matter.

In that view of the matter, list this case after two weeks for motion hearing.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J IBL Sl. DATE ORDER OFFICE NOTE No.