Andhra Pradesh High Court - Amravati
Dr. Subramanian Swamy, vs State Of Andhra Pradesh, on 16 June, 2021
Bench: Arup Kumar Goswami, Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH : AMARAVATI MAIN CASE: W.P (PIL) No.70 of 2021 PROCEEDINGS SHEET Sl. DATE ORDER OFFICE NOTE No.
2. 16.06.2021 (Taken up through video conferencing) Prayer is made by Mr. Satya Sabharwal (petitioner No.2-in-person) for adjournment of the case on the ground that petitioner No.1 is in hospital. He also submits that petitioner No.1-in-person would argue the matter.
In that view of the matter, list this case after two weeks for motion hearing.
ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J IBL Sl. DATE ORDER OFFICE NOTE No.