Delhi High Court - Orders
M/S Suman Forwarding Agency Pvt. Ltd vs The Chief Patron/Vice ... on 21 April, 2026
$~19 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10165/2017, CM APPL. 41513/2017
M/S SUMAN FORWARDING AGENCY PVT. LTD......Petitioner
Through: Mr. Harvinder Singh, Adv.
versus
THE CHIEF PATRON/VICE PRESIDENT/GENERAL
SECRETARY, CENTRAL WAREHOUSING CORPORATION
MAJDOOR UNION, ANR. .....Respondents
Through: Ms. Asha Jain Madan, Adv. for R-1.
Mr. K.K. Tyagi, Mr. Iftekhar Ahman
and Ms. Garima Tyagi, Advs. for R-2.
Mr. Nishant Gautam, CGSC with Mr.
Vineet Negi, Ms. Kavya Shukla, Mr.
Vibhav V. Nath and Ms. Theresa,
Advs. for R-3.
20 AND
+ W.P.(C) 10665/2017, CM APPL. 43644/2017, CM APPL. 43645/2017
CENTRAL WAREHOUSING CORPORATION THROUGH ITS
REGIONAL MANAGER, DELHI REGION .....Petitioner
Through: Mr. K.K. Tyagi, Mr. Iftekhar Ahman
and Ms. Garima Tyagi, Advs.
versus
CENTRAL WAREHOUSING CORPORATION MAZDOOR UNION
AND ORS. .....Respondents
Through: Ms. Asha Jain Madan, Adv. for R-1.
Mr. Nishant Gautam, CGSC with Mr.
Vineet Negi, Ms. Kavya Shukla, Mr.
Vibhav V. Nath and Ms. Theresa,
Advs. for R-4.
Mr. Harvinder Singh, Adv.
CORAM:
HON'BLE MS. JUSTICE SHAIL JAIN
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/04/2026 at 21:47:29
ORDER
% 21.04.2026
1. Written Submissions have not been filed on behalf of the Amicus Curiae, Mr. Rajiv Agarwal.
2. List for arguments on 17th August, 2026, the date already fixed.
SHAIL JAIN, J APRIL 21, 2026/kp/hp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/04/2026 at 21:47:29