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State of Madhya Pradesh - Section

Section 16 in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

16. Submission of Indents for Nationalised Text Books.

- Every' registered dealer shall send his indent of Text Books on a prescribed form (Annexure G) lo the Text Books Depot concerned together with the receipted original challan in token of having credited under the Head of Account "XLIX Stationery' and Printing D Sale of Text Books" the full value of his indent less discount on the face value of the indented Text Books, Cheques, Money Orders or Cash in respect of the indent value shall not be accepted.