Bombay High Court
Nirulata Gyandev Sadh vs State Of Maharashtra Through Its Chief ... on 10 April, 2019
Author: S.S. Shinde
Bench: S.S. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1321 OF 2017
Nirulata Gyandev Sadh ....Petitioner
V/S
State Of Maharashtra Through Its Chief ....Respondent
Secretary And Ors.
CORAM : S.S. SHINDE, J
DATE : 10th April, 2019
P.C. :
Due to paucity of time the matter is adjourned for 17/06/2019. Ad-interim relief if any to continue till then.
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