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[Cites 0, Cited by 0] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(6) in The West Bengal Factories Rules, 1958

(6)Wagons: - (a) Every wagon (and passenger coach,if any) shall be provided either with self-acting brakes capable of being applied continuously or with efficient hand brakes which shall be maintained in good working order. The hand brakes shall be capable of being applied by a person on the ground and fitted with a device for retaining them in the applied position.
(b)No wagon shall be kept standing within 3 metres of any authorized crossing.
(c)No wagon shall be moved with the help of crow bars or pinch bars.