Delhi High Court - Orders
The Cpio Intelligence Bureau vs Sanjiv Chaturvedi on 19 February, 2026
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 664/2017, CM APPL. 36997/2017, CM APPL.
69315/2024 & CM APPL. 505/2025
THE CPIO INTELLIGENCE BUREAU .....Appellant
Through: Ms. Pratima N. Lakra, CGSC,
Mr. Shailendra Kumar Mishra, Ms. Upanita
Mallik and Mr. Abhishek Sharma, Advs.
versus
SANJIV CHATURVEDI .....Respondent
Through: Mr. Sanjiv Chaturvedi, party in
person
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 19.02.2026
1. List for disposal in the supplementary list on 4 April 2026.
2. In the meanwhile, the appellant is directed to place on record short notes of its written submissions not exceeding five pages each, after providing a copy to the respondent, who appears in person.
C. HARI SHANKAR, J OM PRAKASH SHUKLA, J FEBRUARY 19, 2026/ss This is a digitally signed order.
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