Madhya Pradesh High Court
Dhirendra Dwivedi vs The State Of Madhya Pradesh on 21 March, 2018
THE HIGH COURT OF MADHYA PRADESH WP-2429-2017 (DHIRENDRA DWIVEDI Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 21-03-2018 Parties through their counsel. As prayed, list the matter after four weeks.
(SUBODH ABHYANKAR) sh JUDGE e ad DV Pr a hy Digitally signed by DINESH VERMA Date: 2018.03.22 15:15:12 ad +05'30' M of rt ou C h ig H