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[Cites 0, Cited by 0] [Section 3(36)] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(36)(c) in Meghalaya Municipal Act, 1973

(c)the drains attached to any such road, public bridge or cause-way and the land whether covered or not by any pavement, verandah or other structure, which lies on either side of the roadway up to the boundaries of the adjacent property whether that property is private property or property of the State;