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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Sikkim - Subsection

Section 37(9) in Sikkim Urban and Regional Planning and Development Act, 1998

(9)The Authority shall publish a notice in the Official Gazette and one local newspaper of the approval of the perspective plan, stating the name of the place where a copy thereof shall be available for inspection by the public and that copies thereof or extracts thereform certified to be correct shall be available for sale to public at a reasonable price.