Section 13(11)(g) in The Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986

[Cites 0, Cited by 0] [Section 13(11)] [Section 13] [Entire Act]

(g)The allottee shall comply with such other general directions regarding the scheme as are issued from time to time by the State Government.

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