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Patna High Court - Orders

Banarasi Rai vs Ram Jiwan Rai on 26 July, 2019

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh

        IN THE HIGH COURT OF JUDICATURE AT PATNA
           CIVIL MISCELLANEOUS JURISDICTION No.448 of 2019
     ======================================================
     Banarasi Rai, Son of Late Sevak Ray, R/o Village-Bahrampur, P.S.-
     Rustampur, District-Vaishali

                                                           ... ... Petitioner
                                  Versus
1.   Ram Jiwan Rai, Son of Late Mahavir Rai, R/o Village-Bahrampur, P.S.-
     Rustampur, District-Vaishali

                                                  ... ... Respondent 1st set.
2.   Panchhilal Rai, Son of Late Pyare Rai, R/o Village-Bahrampur, P.S.-
     Rustampur, District-Vaishali
3.   Shivnath Rai, Son of Late Pyare Rai, R/o Village-Bahrampur, P.S.-
     Rustampur, District-Vaishali
4.   Krishna Deo Rai, Son of Late Pyare Rai, R/o Village-Bahrampur, P.S.-
     Rustampur, District-Vaishali
5.   Surbatia Devi, D/o Late Pyare Rai, R/o Village-Bahrampur, P.S.-Rustampur,
     District-Vaishali
6.   Suraji Devi, D/o Late Pyare Rai, R/o Village-Bahrampur, P.S.-Rustampur,
     District-Vaishali
7.   Beda Mia Devi, D/o Late Pyare Rai, R/o Village-Bahrampur, P.S.-
     Rustampur, District-Vaishali
8.   Kali Devi, D/o Late Pyare Rai, R/o Village-Bahrampur, P.S.-Rustampur,
     District-Vaishali
9.   Shyambabu Rai, S/o Late Radha Rai, R/o Village-Bahrampur, P.S.-
     Rustampur, District-Vaishali
10. Sursatia Devi, D/o Late Radha Rai, R/o Village-Bahrampur, P.S.-Rustampur,
    District-Vaishali
11. Gita Devi, D/o Late Radha Rai, R/o Village-Bahrampur, P.S.-Rustampur,
    District-Vaishali
12. Kanti Devi, D/o Late Hari Nandan Rai, R/o Village-Bahrampur, P.S.-
    Rustampur, District-Vaishali
13. Chanpatia Devi, D/o Late Hari Nandan Rai, R/o Village-Bahrampur, P.S.-
    Rustampur, District-Vaishali
14. Chita Devi, D/o Late Hari Nandan Rai, R/o Village-Bahrampur, P.S.-
    Rustampur, District-Vaishali
15. Gita Devi, D/o Late Hari Nandan Rai, R/o Village-Bahrampur, P.S.-
    Rustampur, District-Vaishali
16. Puja Devi, D/o Late Hari Nandan Rai, R/o Village-Bahrampur, P.S.-
    Rustampur, District-Vaishali
17. Nova Rai, Son of Late Rajgir Rai, R/o Village-Bahrampur, P.S.-Rustampur,
    District-Vaishali
18. Bhagwanlal Rai, Son of Late Balgov Rai R/o Village-Bahrampur, P.S.-
          Patna High Court C.Misc. No.448 of 2019(2) dt.26-07-2019
                                                      2/3




                 Rustampur, District-Vaishali
           19. Chulahai Rai, Son of Late JaiMangal Rai R/o Village-Bahrampur, P.S.-
               Rustampur, District-Vaishali
           20. Bakil Rai, Son of Late Jai Mangal Rai R/o Village-Bahrampur, P.S.-
               Rustampur, District-Vaishali
           21. Kundan Rai, Son of Late Jai Mangal Rai, R/o Village-Bahrampur, P.S.-
               Rustampur, District-Vaishali
           22. Chandan Rai, Son of Late Jai Mangal Rai, R/o Village-Bahrampur, P.S.-
               Rustampur, District-Vaishali
           23. Asharfi Rai, Son of Late Sevak Rai, R/o Village-Bahrampur, P.S.-
               Rustampur, District-Vaishali
           24. Raj Balli Rai, Son of Late Sevak Rai, R/o Village-Bahrampur, P.S.-
               Rustampur, District-Vaishali
           25. Ram Balli Rai, Son of Late Sevak Rai, R/o Village-Bahrampur, P.S.-
               Rustampur, District-Vaishali
           26. Devgil Rai, Son of Late Sevak Rai, R/o Village-Bahrampur, P.S.-Rustampur,
               District-Vaishali
           27. Dinesh Rai, Son of Late Sevak Rai, R/o Village-Bahrampur, P.S.-Rustampur,
               District-Vaishali
           28. Mahesh Rai, Son of Late Sevak Rai, R/o Village-Bahrampur, P.S.-
               Rustampur, District-Vaishali

                                                                    ... ... Respondents 2nd set.
           29. Sagar Rai, Son of Late Mahabir Rai, R/o Village-Bahrampur, P.S.-
               Rustampur, District-Vaishali
           30. Sanjiv Rai, Son of Late Mahabir Rai, R/o Village-Bahrampur, P.S.-
               Rustampur, District-Vaishali
           31. Ramji Rai, Son of Late Mahabir Rai, R/o Village-Bahrampur, P.S.-
               Rustampur, District-Vaishali

                                                       ... ... Respondents 3rd set
                 ======================================================
                 Appearance :
                 For the Petitioner       :        Mr. Rabindra Prasad Singh, Advocate
                 For the Respondents      :        Mr.
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
                                       ORAL ORDER

2   26-07-2019

Heard learned counsel for the petitioner and perused the record.

After some arguments, learned counsel for the Patna High Court C.Misc. No.448 of 2019(2) dt.26-07-2019 3/3 petitioner seeks leave to withdraw the present application with liberty to contest the suit on merit.

Leave is granted.

The application is disposed of.

(Ashwani Kumar Singh, J.) Sanjeet/-

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