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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(1)(k) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(k)the conditions subject to which the tramway operator may from time to time interfere with, or alter or require the alteration of the position of drains (not being sewers or main drains), telegraph lines, gas-pipes, waterpipes or other things as aforesaid;