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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Chattisgarh - Subsection

Section 100(1)(d) in The Chhattisgarh Municipalities Act, 1961

(d)all dust, dirt, dung, ashes, refuse, animal matter, filth, night-soil or rubbish of any kind collected by the Council or by any customary or private sweeper from the streets, houses, privies, sewers, cesspools or elsewhere;