Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

State vs Badle Singh & Ors on 28 November, 2022

Author: Amit Sharma

Bench: Amit Sharma

                          $~S-57
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CRL.REV.P. 504/2013, CRL. M.A. 13407/2013
                               STATE                                                ..... Petitioner
                                                  Through:       Mr. Utkarsh, APP for State with SI
                                                                 Sita Ram, PS Karawal Nagar


                                                  versus

                               BADLE SINGH & ORS                                    ..... Respondent
                                                  Through:        Mr. Anurag Jain with Ms. Radha
                                                                 Parihar and Mr. Ujwal Ghai, for
                                                                 respondent

                               CORAM:
                               HON'BLE MR. JUSTICE AMIT SHARMA
                                                  ORDER

% 28.11.2022 Learned APP for the State seeks further time to verify the death of the respondent/accused in the present petition in terms of order dated 05.09.2022.

At request, list on 02.02.2023.

AMIT SHARMA, J NOVEMBER 28, 2022/hb Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:02.12.2022 16:40:03