Delhi High Court - Orders
State vs Badle Singh & Ors on 28 November, 2022
Author: Amit Sharma
Bench: Amit Sharma
$~S-57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 504/2013, CRL. M.A. 13407/2013
STATE ..... Petitioner
Through: Mr. Utkarsh, APP for State with SI
Sita Ram, PS Karawal Nagar
versus
BADLE SINGH & ORS ..... Respondent
Through: Mr. Anurag Jain with Ms. Radha
Parihar and Mr. Ujwal Ghai, for
respondent
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 28.11.2022 Learned APP for the State seeks further time to verify the death of the respondent/accused in the present petition in terms of order dated 05.09.2022.
At request, list on 02.02.2023.
AMIT SHARMA, J NOVEMBER 28, 2022/hb Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:02.12.2022 16:40:03