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State of Assam - Section

Section 38 in Assam Opium Rules

38. Settlement of shops in any other method.

- Notwithstanding any thing contained in these rules, the settlement of all or any opium shops may be made in conformity with such procedure or on such term or for such period, as the Provincial Government or the Governor of Assam, as the case may be, may from time to time, direct.