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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xxiv) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(xxiv)"Public Street" means any street, footway, road, square, alley or passage, used by the public whether permanently or temporarily;