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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Rajasthan - Subsection

Section 71(1)(b) in The Rajasthan District Boards Act, 1954

(b)reserved or assigned to a chairman by clauses (a) and (b) of section 42 or by section 43 or section 85, or