Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 54 in THE CONSTITUTION (SIXTH AMENDMENT) ACT, 1956 54. Taxes on the sale or purchase of goods other than newspapers, subject to the provisions of entry 92A of List I.
