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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(2)(ii) in Punjab Regional and Town Planning and Development Act, 1995

(ii)The bank balances and grants received from time to time shall be apportioned between the successor Special Urban Planning and Development Authorities according to ratio of the area falling under their respective jurisdiction: