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[Cites 0, Cited by 0] [Section 294(2)] [Section 294] [Entire Act]

State of Chattisgarh - Subsection

Section 294(2)(b) in The Chhattisgarh Municipalities Act, 1961

(b)if no such owner or occupier be found, then by giving or tendering the same to some adult member or servant of the family of such owner or occupier as aforesaid; or