Section 45(2) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

[Cites 0, Cited by 0] [Section 45] [Entire Act]

(2)Every order made under this section shall, as soon as may be after it is made, be laid before the State Legislature.

Schedule(See section 3)
Sl.No.	Name and location (address) of the PrivateUniversity	Name & address of the Sponsoring body	Details of registration of the Sponsoring body
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