Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(1)(b) in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975

(b)has acquired a family in cases where the subscriber has made no nomination in favour of a member of his family under the proviso of sub- clause (1) of the regulation 5.