Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 19 in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989 19. [* * *] [Omitted by Notification No. Bha. Sa.-151/XXIX-Kha-11-Compo.-La. 80-91, dated 21st January, 1992.]
