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State of Madhya Pradesh - Section
Section 70 in The M.P. Farmers' Organisation Election Rules, 1999
70.
The election shall be by secret ballot and shall conclude on a single day. The programme shall be as follows :-| (i) Receipt of Nominations | 11.00 a.m. to 12.00 noon |
| (ii) Scrutiny of nominations and publication offinal list of nominations | 12.30 p.m. to 1 p.m. |
| (iii) Withdrawal of nominations | 1.00 p.m. to 1.30 p.m. |
| (iv) Publication of final list of contestants | 2.00 p.m. |
| (v) Elections in the event of contest | 3.00 p.m. to 5.00 p.m. |
| (vi) Counting and declaration of results | Immediately after the poll: |