Section 304(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(a)Challans shall be printed triplicate and bound in serially numbered books. The challans shall be filled up by the [Chairman] [Substituted by Notification No. 9203(1)/I-A-463-1953, dated 11.02.1953.] and show clearly in words and figures the amount of the remittance;
