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State of Jammu-Kashmir - Section

Section 126 in The Jammu and Kashmir Panchayati Raj Rules, 1996

126. Seal of Panchayati Adalat.

- Every Panchayati Adalat shall have a seal bearing its name, the name of the district in which it is established and shall therewith seal all decree, orders, proceedings, processes, receipts and copies issued by it.