Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Chattisgarh - Subsection

Section 34(2) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(2)The Kuladhipati shall be the President of the Co-ordination Committee and the Principal Secretary/Secretary to Government of Chhattisgarh, Higher Education Department, shall be its Secretary.