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Supreme Court - Daily Orders

Renu Yogesh Karayat vs Yogesh Singh Karayat on 18 July, 2016

Bench: Jagdish Singh Khehar, Arun Mishra

     ITEM NO.11                                  COURT NO.3                 SECTION XVIA

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

                                  Transfer Petition(s)(Civil) No(s).1034/2016

     RENU YOGESH KARAYAT                                                     Petitioner(s)

                                                        VERSUS

     YOGESH SINGH KARAYAT                                                    Respondent(s)

     (With appln.(s) for ad-interim ex-parte stay)

     Date : 18/07/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
                             HON'BLE MR. JUSTICE ARUN MISHRA

     For Petitioner(s)                    Mr. Mushtaq Ahmad, Adv.
                                          Mr.Vijendra Kasana, Adv.

     For Respondent(s)

                         Upon hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the petitioner. No ground for transfer of case is made out. The transfer petition is accordingly dismissed. As a sequel to the above, pending interlocutory application also stands disposed of.




         (SATISH KUMAR YADAV)                                                    (RENUKA SADANA)
              AR-CUM-PS                                                            COURT MASTER




Signature Not Verified

Digitally signed by
SATISH KUMAR YADAV
Date: 2016.07.18
17:19:43 TLT
Reason: