Supreme Court - Daily Orders
Renu Yogesh Karayat vs Yogesh Singh Karayat on 18 July, 2016
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.11 COURT NO.3 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).1034/2016
RENU YOGESH KARAYAT Petitioner(s)
VERSUS
YOGESH SINGH KARAYAT Respondent(s)
(With appln.(s) for ad-interim ex-parte stay)
Date : 18/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Mushtaq Ahmad, Adv.
Mr.Vijendra Kasana, Adv.
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. No ground for transfer of case is made out. The transfer petition is accordingly dismissed. As a sequel to the above, pending interlocutory application also stands disposed of.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2016.07.18
17:19:43 TLT
Reason: