Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Gujarat - Subsection Section 37(f) in The Gujarat Drugs (Control) Act, 1959 (f)prohibit the disposal of any notified drug except in such circumstances and under such conditions, as may be specified in the order;
